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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(4) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

(4)Where an Advisory Committee has been constituted under Section 6 it shall, wherever practicable, be consulted by the State Government before the fixation of price under sub-section (1).