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Chattisgarh High Court

Alok Rao Vaghe vs State Of Chhattisgarh 31 Wps/1541/2018 ... on 21 February, 2018

Author: P. Sam Koshy

Bench: P. Sam Koshy

                                                                   NAFR


   HIGH COURT OF CHHATTISGARH, BILASPUR

                      WPS No. 1633 of 2018

1. Alok Rao Vaghe S/o S/o Anand Rao Vaghe Aged About 44 Years
   Working As Lecturer Panchayat, Govt. Girls Higher Secondary
   School, Amlipadar, Block Mainpur, District- Gariyaband,
   Chhattisgarh., District : Gariyabandh, Chhattisgarh

2. Smt. Khusboo Mishra (Now Trivedi) W/o W/o Vivek Kumar Dwivedi
   Aged About 29 Years Working As Lecturer Panchayat, Govt. Higher
   Secondary School, Ranwa, Block And District- Dhamtari,
   Chhattisgarh., District : Dhamtari, Chhattisgarh

3. Smt. Payal Chawra W/o W/o Hitesh Chawra Aged About 33 Years
   Working As Lecturer Panchayat, Govt. Higher Secondary School,
   Kirwai Block Fingeshwar, District- Dhamtari, Chhattisgarh., District :
   Dhamtari, Chhattisgarh

4. Dhaneshwar Kumar Sahu S/o S/o Hulas Ram Sahu Aged About 39
   Years Working As Teacher Panchayat, Govt. Middle School, Paktiya,
   Block Chhura, District- Gariyaband, Chhattisgarh., District :
   Gariyabandh, Chhattisgarh

5. Narendra Kumar S/o S/o Umend Singh Diwan Aged About 30 Years
   Working As Teacher Panchayat, Govt. Middle School, Mongra,
   Block Chhura, District- Gariyaband Chhattisgarh., District :
   Gariyabandh, Chhattisgarh

6. Baldau Patel S/o S/o Bhagela Ram Patel Aged About 36 Years
   Working As Lecturer Panchayat, Govt. High School, Janta, Block
   Bemetara, District- Durg, Chhattisgarh., District : Durg, Chhattisgarh

7. Smt. Meenakshi Verma W/o W/o Chandrashekhar Verma Aged
   About 31 Years Working As Teacher Panchayat, Govt. High School,
   Tulsi Neora, Block Tilda, District- Raipur, Chhattisgarh., District :
   Raipur, Chhattisgarh

8. Smt. Ramkumari Nayak W/o W/o Harlal Nayak Aged About 36 Years
   Working As Lecturer Panchayat, Govt. Higher Secondary
   School,gohrapadar, Block Mainpur, District- Gariyaband,
   Chhattisgarh., District : Gariyabandh, Chhattisgarh

9. Smt. Pratima Shrivastava W/o W/o Anand Shrivastava Aged About
   46 Years Working As Teacher Panchayat (Sports), Govt. Higher
   Secondary School, Amrikala, Block Gurur, District Balod
   Chhattisgarh., District : Balod, Chhattisgarh

10. Harishchandra Miri S/o S/o Jeetram Miri Aged About 32 Years
    Working As Lecturer Panchayat, Govt. High School, Sajapali, Block
    Chhura, District- Gariyaband, Chhattisgarh., District : Gariyabandh,
    Chhattisgarh
 11. Harishchandra Patel S/o S/o Chhattarpal Patel Aged About 35 Years
    Working As Lecturer Panchayat Govt. Higher Secondary School,
    Khariya, Block Bhatapara, District- Baloda Bazar-Bhatapara,
    Chhattisgarh., District : Balodabazar-Bhathapara, Chhattisgarh

12. Ranjita Baiswade W/o W/o Vinay Baiswade Aged About 39 Years
    Working As Lecturer Panchayat, Govt. Higher Secondary School,
    Tulsi Neora, Block Tilda, District- Raipur, Chhattisgarh., District :
    Raipur, Chhattisgarh

13. Ku. Anju Nag D/o D/o Shri Nandlal Nag Aged About 33 Years
    Working As Lecturer Panchayat, Govt. High School, Madanur, Block
    And District- Gariyaband, Chhattisgarh., District : Gariyabandh,
    Chhattisgarh

14. Deepak Kumar Nag S/o S/o Pitambar Nag Aged About 28 Years
    Working As Lecturer Panchayat Govt. High School, Ghatkarra,
    Block Chhura, District- Gariyaband, Chhattisgarh., District :
    Gariyabandh, Chhattisgarh

15. Gaur Das Sahu S/o S/o Panchram Sahu Aged About 45 Years
    Working As Lecturer Panchayat, Govt. Higher Secondary School,
    Andi, Block Dongarhgarh, District- Rajnandgaon, Chhattisgarh.,
    District : Rajnandgaon, Chhattisgarh

16. Smt. Neeta Chandrikapure W/o W/o Sunil Aged About 40 Years
    Working As Lecturer Panchayat, Govt. Higher Secondary School,
    Amrikala, Block Gurur, District- Balod, Chhattisgarh., District : Balod,
    Chhattisgarh

                                                          ---- Petitioners

                                Versus

1. State Of Chhattisgarh Through Secretary, Department Of Panchayat
   And Rural Development, Mahanadi Bhawan, Naya Raipur,
   Chhattisgarh., District : Raipur, Chhattisgarh

2. Commissioner- Cum- Director, Directorate Of Panchayat, Naya
   Raipur, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh

3. Chief Executive Officer, Gariyaband, District- Gariyaband,
   Chhattisgarh., District : Gariyabandh, Chhattisgarh

4. Chief Executive Officer, Jila Panchayat Dhamtari, District- Dhamtari,
   Chhattisgarh., District : Dhamtari, Chhattisgarh

5. Chief Executive Officer, Jila Panchayat Durg, District- Durg
   Chhattisgarh., District : Durg, Chhattisgarh

6. Chief Executive Officer, Jila Panchayat Raipur, District- Raipur,
   Chhattisgarh., District : Raipur, Chhattisgarh

7. Chief Executive Officer, Jila Panchayat Balod, District- Balod,
   Chhattisgarh., District : Balod, Chhattisgarh
              8. Chief Executive Officer, Jila Panchayat Rajnandgaon, District-
                Rajnandgaon, Chhattisgarh., District : Rajnandgaon, Chhattisgarh

                                                                                   ---- Respondents



        -------------------------------------------------------------------------------------------

For Petitioner : Mr. Harish Khuntiya, Advocate.

For State : Mr. Manish Nigam, PL

-----------------------------------------------------------------------------------------------

Hon'ble Shri Justice P. Sam Koshy Order on Board 21/02/2018

1. Learned counsel for the parties would submit that the issue raised in this petition is squarely covered by order dated 28.11.2017 passed by this Court in WPS No. 2530 of 2017 (Mukesh Kumar Patel and another Vs. State of Chhattisgarh and another) and batch of petitions wherein the circular dated 23.04.2016 has been quashed, petitions allowed and it has been declared that the petitioners therein shall be entitled to obtain the benefit of revised pay-scale on completion of 8 years service by including the services rendered by them on a lower post or on the same post.

2. In view of the aforesaid submission and the impugned order and action is based on circular dated 23.04.2016 which has been quashed in the case referred to herein above, the petition also deserves to be allowed with the direction that the petitioner shall be entitled to obtain the benefit of revised pay-scale on completion of 8 years service by including the services rendered by him on a lower post or on the same post.

3. No order as to costs.

SSd/-

(P. Sam Koshy) Judge Rohit