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State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Economic Development Board Act, 2018

11. Expenses of the Board, Advisory Council and Committees appointed by the Board.

- The costs towards the functioning of the Board, Advisory Council and Committees, appointed by the Board (including remuneration/honorarium to members, travel expenses including boarding and lodging of members, remuneration and expenses of employees/ consultants engaged by the Committees and other investment promotion expenses for the activities of the Board, Advisory Council and Committees) shall be approved by the Board and shall be borne from the internal funds and from hinds allocated to the Board by the Government of Andhra Pradesh.