Punjab-Haryana High Court
Ms Gsb Builders And Finance Limited vs Greater Ludhiana Area Development ... on 1 May, 2025
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
(148)
CWP-12056-20252025
Date of Decision:-01.05.2025
01.05.2025
M/s GSB Builders and Finance Ltd.
......Petitioner
Versus
Greater Ludhiana Area Development Authority(GLADA)
......Respondent
CORAM: HON'BLE MR. JUSITCE SUDHIR SINGH
HON'BLE MR. JUSTICE ALOK JAIN
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Present: Mr. Aayush Gupta, Advocate for the petitioner.
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SUDHIR SINGH,
SINGH J. (Oral)
After arguing for sometime, the llearned earned counsel for the petitioner seeks permission to withdraw the present petition with liberty to file fresh one with better particulars.
2. Permission is accorded.
3. Dismissed as withdrawn with liberty aforesaid aforesaid.
(SUDHIR SINGH) JUDGE (ALOK JAIN) JUDGE May 01,, 2025.
2025manju Whether speaking/reasoned:-
speaking/reasoned: Yes/No Whether Reportable:-
Reportable: Yes/No Manju 2025.05.05 10:54 I attest to the accuracy and integrity of this document