Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Haryana - Subsection Section 15(g) in The Punjab Land Revenue Rules (g)Added vide Haryana Notification No. GSR11/PA17/1887/s.28/ Amd.(1)77 dated 18.1.1977 later omitted vide Haryana Notification No. GSR43/PA17/ 1887/s.28/Amd(2)77 dated 10.3.1977.
