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[Cites 0, Cited by 0] [Section 327] [Entire Act]

State of Uttar Pradesh - Subsection

Section 327(1) in The General Rules (Civil), 1957

(1)
(a)all deposits not exceeding five rupees which have remained in deposit from a date prior to 1st April, of the preceding year; and
(b)all balances not exceeding five rupees of all existing deposits which have been partially repaid ;