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[Cites 0, Cited by 0] [Section 35B] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 35B(2) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(2)The amount stipulated in sub-regulation (1) shall be deposited in the manner specified by Board and/or stock exchange(s)(s).