Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 5 in Rules for the Departmental Examination of Senior District Prosecutors, Jharkhand 5. Liability of the Senior District Prosecutors. - Senior District Prosecutors are required to pass the Departmental Examination specified in rule 4.
