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State of Haryana - Section

Section 5 in Dowry Prohibition (Haryana Amendment) Act, 1976

5. Amendment of section 6 of Parliament Act 28 of 1961.

- In sub-section (2) of section 6 of the principal Act, for the words "or with fine which may extend to five thousand rupees, or with both", the words "and with fine which may extend to five thousand rupees" shall be substituted.