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[Cites 0, Cited by 0] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(2) in The Coal Mines Regulations, 2011

(2)Every walkable entrance from the surface to the working belowground shall be provided with a substantial gate which shall be kept closed and locked when there are no persons belowground:Provided that where such entrance is not used as a means of ingress or egress in or out of the mine, it shall be permanently closed so as effectively to prevent persons from entering therein.