Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 141] [Entire Act] State of Jammu-Kashmir - Subsection Section 141(1) in The Jammu and Kashmir Electricity Act, 2010 (1)Save as otherwise provided in the Act, the Jammu and Kashmir Electricity Act, 1940 and the Jammu and Kashmir State Electricity Regulatory Commission Act, 2000 are hereby repealed.
