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State of Gujarat - Section

Section 65 in The Hemchandracharya North Gujarat University Act, 1986

65. Reservation of posts in favour of Scheduled Casts, etc.

- In the matter of appointments of persons in the service of the University, the University shall follow the provisions made by the State Government from time to time for the reservation of appointments and posts in favour of Scheduled Castes, Scheduled Tribes and other backward class citizens in the services under the State Government.