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State of Maharashtra - Section

Section 1 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Revaluation of Answer-books) By-laws, 1985

1.

These by-laws may be called the Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Revaluation of Answer-books) By-laws, 1985.