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[Cites 0, Cited by 0] [Section 36G(2)] [Section 36G] [Entire Act]

State of West Bengal - Subsection

Section 36G(2)(f) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(f)The auditor shall have the same rights and privileges and authority in connection with audit of the accounts of the Board as the Comptroller and Auditor-General of India has with the audit of Government accounts.