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[Cites 0, Cited by 0] [Section 19A(9)] [Section 19A] [Entire Act]

State of Tamilnadu - Subsection

Section 19A(9)(i) in Tamil Nadu Agriculturists Relief Act, 1938

(i)if an application has been made under sub-section (1) in respect of such debt to a Court having jurisdiction and is pending in such Court; or