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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(b) in The U.P. Essential Commodities (Display of Prices and Stocks and Control of Supply and Distribution) Order, 1977

(b)"retailer" means a person engaged in the business of purchase, sale or storage for sale of any Scheduled commodity by retail and includes his representative or agent;