Madras High Court
A.J. Toscana vs B. Raju on 23 August, 2018
Author: P.T. Asha
Bench: P.T. Asha
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED :23.08.2018
CORAM
THE HONOURABLE Ms. JUSTICE P.T. ASHA
C.R.P.(PD).Nos.2011 &2012 of 2009
and
M.P.No.1 of 2009
C.R.P.(PD).No.2011 of 2009
1.A.J. Toscana
2.Mrs. Maria Iva Toscana,
Both rep. By their Power Agent
M. Thomas Anelo Raymond Menezas. ... Petitioners
-vs-
B. Raju ... Respondent
PRAYER:
Civil Revision Petition filed under Section 115 of the Civil Procedure Code, Civil Revision Petition against the order of dismissal passed by the Learned VII Asst Judge, City Civil Court, Chennai in I.A. No.17172 of 2008 dated 15.12.2008, seeking for setting aside the order of dismissal in I.A.No.9656 of 2009 in O.S.No.7336 of 20045 on the file of the VII Asst Judge, City Civil Court, Chennai.
For Petitioner : Mr.M. Rajasekhar
For Respondent : Not ready in notice
******
C.R.P.(PD).No.2012 of 2009
1.A.J. Toscana
2.Mrs. Maria Iva Toscana,
Both rep. By their Power Agent
M. Thomas Anelo Raymond Menezas. ... Petitioners
-vs-
B. Raju ... Respondent
PRAYER:
Civil Revision Petition filed under Section 115 of the Civil Procedure Code, Civil Revision Petition against the order of dismissal passed by the Learned VII Asst Judge, City Civil Court, Chennai in I.A. No.17173 of 2008 dated 15.12.2008, seeking for setting aside the order of dismissal in I.A.No.9656 of 2009 in O.S.No.7336 of 20045 on the file of the VII Asst Judge, City Civil Court, Chennai.
For Petitioner : Mr.M. Rajasekhar
For Respondent : Not ready in notice
******
P.T.ASHA, J.
jrs
COMMON ORDER
The learned counsel for the petitioner had made an endorsement that the revisions may be dismissed as the Tenants have vacated the premises. Recording the above endorsement, these Civil Revision Petitions are dismissed as infructuous. Consequently, connected miscellaneous petition is closed. No costs.
23.08.2018 Index : Yes/No Internet : Yes / No Speaking/non-speaking order jrs To The learned VII Asst Judge, City Civil Court, Chennai.
C.R.P.(PD).Nos.2011 &2012 of 2009