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Madras High Court

A.J. Toscana vs B. Raju on 23 August, 2018

Author: P.T. Asha

Bench: P.T. Asha

        

 


IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED :23.08.2018

CORAM 

THE HONOURABLE Ms. JUSTICE P.T. ASHA

C.R.P.(PD).Nos.2011 &2012 of 2009
and
M.P.No.1 of 2009


C.R.P.(PD).No.2011 of 2009

1.A.J. Toscana
2.Mrs. Maria Iva Toscana,
   Both rep. By their Power Agent 
   M. Thomas Anelo Raymond Menezas.			...  Petitioners

-vs-

    B. Raju						...  Respondent

	
PRAYER:	
	Civil Revision Petition filed under Section 115 of the Civil Procedure Code, Civil Revision Petition against the order of dismissal passed by the Learned VII Asst Judge, City Civil Court, Chennai in I.A. No.17172 of 2008 dated 15.12.2008, seeking for setting aside the order of dismissal in I.A.No.9656 of 2009 in O.S.No.7336 of 20045 on the file of the VII Asst Judge, City Civil Court, Chennai.
	For Petitioner		: 	Mr.M. Rajasekhar		

	For Respondent		:	Not ready in notice 

******


C.R.P.(PD).No.2012 of 2009

1.A.J. Toscana
2.Mrs. Maria Iva Toscana,
   Both rep. By their Power Agent 
   M. Thomas Anelo Raymond Menezas.			...  Petitioners

-vs-

    B. Raju						...  Respondent

	
PRAYER:	
	Civil Revision Petition filed under Section 115 of the Civil Procedure Code, Civil Revision Petition against the order of dismissal passed by the Learned VII Asst Judge, City Civil Court, Chennai in I.A. No.17173 of 2008 dated 15.12.2008, seeking for setting aside the order of dismissal in I.A.No.9656 of 2009 in O.S.No.7336 of 20045 on the file of the VII Asst Judge, City Civil Court, Chennai.
	

	For Petitioner		: 	Mr.M. Rajasekhar
			
	For Respondent		:	Not ready in notice 

******











P.T.ASHA, J.

jrs


COMMON ORDER


The learned counsel for the petitioner had made an endorsement that the revisions may be dismissed as the Tenants have vacated the premises. Recording the above endorsement, these Civil Revision Petitions are dismissed as infructuous. Consequently, connected miscellaneous petition is closed. No costs.

23.08.2018 Index : Yes/No Internet : Yes / No Speaking/non-speaking order jrs To The learned VII Asst Judge, City Civil Court, Chennai.

C.R.P.(PD).Nos.2011 &2012 of 2009