Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(i) in THE KERALA PANCHAYAT RAJ (AMENDMENT) ACT, 2020 (i)in clause (a), for the words “less than thirteen or more than twenty three”, the words “less than fourteen or more than twenty four” shall be substituted;
