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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Mizoram - Subsection

Section 35(2)(e) in Mizoram Cooperative Societies Act, 2006

(e)where the member of a has transferred all his share capital contribution, other lights interests and duties towards to other persons in accordance with the provisions of this Act, rules or bye-laws;