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[Cites 0, Cited by 0] [Section 65(8)] [Section 65] [Entire Act]

State of Uttarakhand - Subsection

Section 65(8)(b) in Uttrarakhand Waqf Rules, 2017

(b)The age of superannuation of the Chairman and the member referred to in sub-rule (1) shall be the last day of the month in which the officer attains the age of sixty two years.