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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1)(iii) in Conservation of Foreign Exchange and Prevention of Smuggling Activities (Rajasthan Conditions of Detention) Order, 1984

(iii)shall obey the orders of the Superintendent issued from time to time for the comfort, safety and health, or for the discipline, orderly conduct and control of detenus;