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State of Andhra Pradesh - Section

Section 16 in Reductions and Remissions (Andhra Pradesh)

16.

Letter, which a person depositing money in Post Office Savings Bank, as security to the Government or a local authority for the due execution of an office or for the fulfilment of a contract or for any other purpose, is required to address to the Postmaster in charge of the Post Office Savings Bank agreeing to special conditions with respect to the application and withdrawal of the money deposited and the payment of interest accruing due thereon.G - Railways and Inland Steamer Companies