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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Jharkhand - Subsection

Section 75(27) in Jharkhand Panchayat Raj Act, 2001

(27)Public distribution system -
(i)Arousing social consciousness regarding distribution of essential commodities;
(ii)Management of public distribution system and constant supervision for making it efficient and transparent.