Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12 in The Chemical Weapons Convention Rules, 2016 12. (i) No. of schedule 3 plants at plant site__________________________________ (ii)No. of schedule 2 plants at plant site__________________________________
