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[Cites 0, Cited by 0] [Section 90(7)] [Section 90] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 90(7)(ii) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(ii)complaints if any, received and addressed by the Selection-cum-Oversight Committee against the person seeking an extension of tenure; and