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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Assam - Subsection

Section 24(i) in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

(i)If a Member is unable to attend the interview fixed for him, any other Member may hold the said interview in his place and the fact shall not invalidate the proceedings of such selection.