Section 4(1)(ii) in U.P. Zila Panchayats Regularisation of Ad Hoc Promotions (On Posts within the Purview of the Public Service Commission) Rules, 1994

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State of Uttar Pradesh - Subsection

Section 4(1)(ii) in U.P. Zila Panchayats Regularisation of Ad Hoc Promotions (On Posts within the Purview of the Public Service Commission) Rules, 1994

(ii)was eligible for regular promotion on the date of ad-hoc promotion;