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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(1)(p) in Arunachal Pradesh University of Studies Act, 2012

(p)To determine standards of admission to the University, Constituent Colleges, Affiliated Colleges, Regional Centers, Study Centers, Campuses, Off-Shore Campuses, Off- Campuses and Internship Campuses with the approval of Academic Council;