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Union of India - Section

Section 3 in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

3. Provision for interconnection to all Eligible Service Providers.

- All Basic Operators, Cellular Mobile Service Providers and Unified Access Service Providers shall provide interconnection to all the Eligible Service Providers for the purpose of giving an option to subscribers of all Access Providers to exercise option for using the Intelligent Network Services of other Eligible Service Providers.