Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Karnataka - Subsection Section 78(1) in Karnataka Court-Fees and Suits Valuation Act, 1958 (1)The State Government may by notification in the official Gazette, make rules to carry out the purposes of this Act.
