Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 30 in The Inter-State Corporations Act, 1957 30. [ The Bombay Khadi and Village Industries Act, 1960 (Bom. XIX of 1960).] [Added by Notification No. G.S.R. 1040, dated 6-9-1960, Gazette of India, Pt. II, Section 3(i), p. 1422]
