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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5) in The Working Journalists (Fixation Of Rates Of Wages) Act, 1958

(5)The Committee may, if it thinks fit, take up for consideration separately groups or classes of newspaper establishments, whether on the basis of regional classification or on any other basis, and made recommendations from time to time in regard to each such group or class.