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[Cites 0, Cited by 0] [Section 419A] [Entire Act]

Union of India - Subsection

Section 419A(9) in Indian Telegraph Rules, 1951

(9)All the requisitioning security agencies shall designate one or more nodal officers not below the rank of Superintendent of Police or Additional Superintendent of Police or the officer of the equivalent rank to authenticate and send the requisitions for interception to the designated officers of the concerned service providers to be delivered by an officer not below the rank of Sub-Inspector of Police.