Section 8(2)(c) in Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2012
(c)In the case of contract appointment of retired Government servants, in special cases, contract appointment may be given on higher post, except such post for which legal experience in the judicial service field is required under any law or rule for the time being in force, on the basis of their special experience, exemplary service record and evaluation of performance.