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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(f) in Tamil Nadu Co-Operative Handloom Weavers family pension scheme, 1991

(f)"Wages" means wages or remuneration paid or payable to a handloom weaver for the work done or services rendered by him to Primary Weavers Cooperative Societies but does not include bonus;