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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(7)(b) in Tamil Nadu Music and Fine Arts University Act, 2013

(b)ensure that the limit fixed by the Syndicate for recurring and non-recurring expenditure for a year are not exceeded and that all moneys are expended on the purposes for which they are granted or allotted;