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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(2)(c) in The Rights of Persons with Disabilities Act, 2016

(c)review and coordinate the activities of all Departments of the Government and other Governmental and non-Governmental Organizations which are dealing with matters relating to persons with disabilities;