Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 270(2)] [Section 270] [Entire Act]

Union of India - Subsection

Section 270(2)(a) in The Income Tax Act, 2025

(a)a communication is to be given to the assessee of such adjustments either in writing or in electronic mode;