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State of Jharkhand - Section

Section 3 in Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Jharkhand Amendment) Act, 2017

3. Insertion of new Section 10A.

- In the Principal Act, after Chapter-III, the following new Chapter-IIIA shall be inserted:-Chapter-IIIA Provisions of Chapter-II and III not to apply to certain projects