Section 51(2)(d) in The Shree Karveer Niwasini Mahalaxmi (Ambabai) Mandir (Kolhapur) Act, 2018

[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

(d)the conditions and manner of operating accounts by the office bearer or a member of the Committee under sub-section (4) of section 28 ;

Legal Document View