Section 28(2) in The Maharashtra University of Health Sciences Act, 1998
(2)It shall consist of the following members, namely:-(a)the Vice-Chancellor, Chairperson;(b)the Pro-Vice-Chancellor, if any;(c)the Deans of Faculties;(d)Chairman of the Boards of Studies;(e)the Director of the Planning Board;(f)five principals of conducted, autonomous or affiliated colleges to be elected by the principals from amongst themselves;(g)one professor from amongst the professors in the University departments or institutions, nominated by the Vice-Chancellor;(h)one teacher representing each faculty to be co-opted by the Academic Council from amongst the teachers having not less than sixteen years teaching experience,-other than principals of colleges, Heads of University departments and Heads of recognized institutions;(i)one head of a recognized institution, nominated by the Vice-Chancellor;(j)one head or director of an academic services unit of the University, nominated by the Vice-Chancellor;(k)two eminent experts in the field of Health Science, nominated by the Chancellor;(l)the Director of Medical Education and Research, Maharashtra State;(m)the Director of Ayurveda, Maharashtra State.
