Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(1)(e) in The Punjab Rent Act, 1995 (e)to any premises belonging to such religious, charitable or education trust or class of trusts, as may be specified by the State Government, by notification in the Official Gazette;