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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in The Drugs (Control) Act, 1950

(b)drug means any drug as defined in clause (b) of section 3 of the Drugs and Cosmetics Act, 1940 (23 of 1940) in respect of which a declaration has been made under section 3;