Jammu & Kashmir High Court - Srinagar Bench
State Of J&K And Anr. vs . Mushtaq Ahmad Naik And Ors. on 5 April, 2019
Bench: Ali Mohammad Magrey, Tashi Rabstan
Serial No. 20
Regular
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CDLSW No. 10/2019
Date of order:- 05.04.2019
State of J&K and Anr. Vs. Mushtaq Ahmad Naik and Ors.
Coram:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge
Hon'ble Mr Justice Tashi Rabstan, Judge
Appearance:
For the Petitioner(s) : Mr. B. A. Dar, Sr. AAG
For the Respondent(s) : Mr. S. A. Makroo, Advocate
Objections be filed within two weeks. List on 26.04.2019.
(Tashi Rabstan) (Ali Mohammad Magrey)
Judge Judge
Srinagar
05.04.2019
Mohammad Yasin Dar MOHAMMAD YASIN DAR 2019.04.07 21:17 I attest to the accuracy and integrity of this document