Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 49 in Bihar Commercial Taxes Tribunal Regulation, 1979 49. Regulation No. L.S.P. 601/65 - 9, dated the 4th January, 1965 is hereby repealed.
