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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(9)(c) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995

(c)authorised the trustees of the Provident Fund to transfer the entire contribution of the Corporation to their Provident Fund alongwith the interest accrued thereon to the credit of the Fund constituted for the purpose under Rule 5.]