Supreme Court - Daily Orders
Bansidhar Ganga Prasad Pvt. Ltd. vs Commissoner Of Income Tax . on 7 February, 2014
Author: Chief Justice
Bench: Chief Justice
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ITEM NO.10 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 2 in CIVIL APPEAL NO. 711 OF 2013
BANSIDHAR GANGA PRASAD PVT. LTD. Appellant (s)
VERSUS
COMMISSONER OF INCOME TAX & ANR. Respondent(s)
(With appln(s) for early hearing and office report)
Date: 07/02/2014 This petition was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE RANJAN GOGOI
For Appellant(s)/ Mr. H.N. Salve,Sr.Adv.
Applicant(s) Mr. Bhargava V. Desai,Adv.
Mr. Shreyas Mehrotra,Adv.
For Respondent(s) Mr. K. Radhakrishnan,Sr.Adv.
Mr. Sriparna Chatterjee,Adv.
Ms. Tanushree Sinha,Adv.
Mrs Anil Katiyar,Adv.
UPON hearing counsel the Court made the following
O R D E R
I.A. for early hearing is dismissed for the present. Counsel is permitted to renew it in the year, 2015.
[ Madhu Bala ] [ Savita Sainani ]
Court Master Assistant Registrar