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Supreme Court - Daily Orders

Bansidhar Ganga Prasad Pvt. Ltd. vs Commissoner Of Income Tax . on 7 February, 2014

Author: Chief Justice

Bench: Chief Justice

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ITEM NO.10                  COURT NO.1             SECTION IIIA


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

IA 2 in CIVIL APPEAL NO. 711 OF 2013


BANSIDHAR GANGA PRASAD PVT. LTD.                     Appellant (s)

                   VERSUS

COMMISSONER OF INCOME TAX & ANR.                  Respondent(s)
(With appln(s) for early hearing and office report)


Date: 07/02/2014    This petition was called on for hearing today.

CORAM :
          HON’BLE THE CHIEF JUSTICE
          HON’BLE MR. JUSTICE RANJAN GOGOI


For Appellant(s)/ Mr. H.N. Salve,Sr.Adv.
Applicant(s)              Mr. Bhargava V. Desai,Adv.
                          Mr. Shreyas Mehrotra,Adv.

For Respondent(s) Mr. K. Radhakrishnan,Sr.Adv.
                          Mr. Sriparna Chatterjee,Adv.
                          Ms. Tanushree Sinha,Adv.
                          Mrs Anil Katiyar,Adv.


             UPON hearing counsel the Court made the following
                                 O R D E R

I.A. for early hearing is dismissed for the present. Counsel is permitted to renew it in the year, 2015.

               [ Madhu Bala ]                   [ Savita Sainani ]
              Court Master           Assistant Registrar