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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(a) in Dental Council of India, Master of Dental Surgery Course Regulations, 2017

(a)Head of the Department:A Bachelors Degree in Dental Surgery from an Indian University with Masters in Dental Surgery/Diplomate of National Board recognised by the Government of India on the recommendations of the Council, and with one year teaching experience in the speciality as Professor, and shall have to acquire minimum points for publications as per the scheme given in the table.