Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 12 in The Paradip Port Trust (Distraint or Arrest and Sale of Vessels) Regulations, 1988 12. The ship which is lying at ............. may be inspected by prior appointment with the Deputy Conservator from........... to...........
