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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Uttar Pradesh - Subsection

Section 50(2) in U.P. Zila Panchayats Service Rules, 1970

(2)In this rule "temporary" service includes officiating or substantive service in a temporary post and officiating service in a permanent post under the [Zila Panchayats] [Substituted by U. P. Act No. 9 of 1994.].